ITEM NO.1501 COURT NO.9 SECTION XIV-A

S U P R E M E C O U R T O F I N D I A

RECORD OF PROCEEDINGS

Civil Appeal No(s). 5494/2013

U.P. SINGH Appellant(s)

VERSUS

PUNJAB NATIONAL BANK THROUGH ITS CHAIRMAN AND MANAGING DIRECTOR

Respondent(s)

([HEARD BY: HON. HIMA KOHLI AND HON. RAJESH BINDAL, JJ.] )

Date : 14-12-2023 This appeal was called on for hearing today.

For Appellant(s) Appellant-in-person

For Respondent(s) Mr. Rajesh Kumar Gautam, AOR

Mr. Anant Gautam, Adv.

Mr. Sumit Sharma, Adv.

Mr. Dinesh Sharma, Adv.

Ms. Anani Achumi, Adv.

Ms. Shivani Sagar, Adv.

Application to argue and appear in person is

allowed.

Hon’ble Mr. Justice Rajesh Bindal has

pronounced the reportable judgment in the matter

heard by the Bench comprising Hon’ble Ms. Justice

Hima Kohli and His Lordship.

The appeal is dismissed in terms of the signed

reportable judgment.

Pending application(s), if any, shall stand

disposed of.

(SONIA BHASIN)

COURT MASTER (SH)

(RANJANA SHAILEY)

COURT MASTER (NSH)

[Signed Reportable Judgment is placed on the file]