0  24 Sep, 1987
Listen in mins | Read in 21:00 mins
EN
HI

Utkal Contractors & Joinery (P) Ltd. & Ors. Vs. State of Orissa

  Supreme Court Of India Writ Petition Civil /7597-99/1983
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....