limitation law, IBC appeal, insolvency proceedings, statutory interpretation, corporate insolvency
0  20 Oct, 2021
Listen in 01:59 mins | Read in 46:00 mins
EN
HI

V Nagarajan Vs. Sks Ispat and Power Ltd.& Ors.

  Supreme Court Of India Civil Appeal /3327/2020
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Description

Legal Notes

Add a Note....