panchayat law, land rights, local governance
0  26 Apr, 1991
Listen in mins | Read in 48:00 mins
EN
HI

Vatticherukuru Village Panchayat and Ors Vs. Nori Venkatarama Deekshithulu and Ors.

  Supreme Court Of India Civil Appeal /931/1978
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Description

Legal Notes

Add a Note....