This case arises out of a First Information Report(hereinafter referred to as “FIR”) that was lodged on 22.12.2009.The FIR is by one Nitinbhai Mangubhai Patel, Power-of-Attorneyholder of Ramanbhai Bhagubhai Patel ... and ShankarbhaiBhagubhai Patel, who are allegedly residing at “UK or USA”. Thegravamen of the complaint made in the FIR is that one VinubhaiHaribhai Malaviya is blackmailing these two gentlemen withrespect to agricultural land which is just outside the city of Surat,Gujarat and which admeasures about 8296 square meters.