0 05 Jan, 2026
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Vipin Kumar Sharma Vs. The Returning Officer Ndba Elections

Delhi High Court W.P.(C) 3646/2025

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Case Background

Bench

Applied Acts & Sections

Article 226 – The Constitution of India 1950

Reference cases

R. Muthukrishnan Vs. The Registrar General of The High Court...

01:59 mins | 0 | 28 Jan, 2019

Union of India and Ors. Vs. Avtar Singh and Ors.

mins | 0 | 29 Aug, 2001

Bar Council of Delhi and Anr. Etc. Vs. Surjeet Singh...

mins | 0 | 01 Apr, 1980

Supreme Court Bar Association & Ors. Vs. B.D. Kaushik

mins | 0 | 07 May, 2012

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