infrastructure contract, ONGC dispute, commercial law, contract interpretation, arbitration
0  13 Nov, 2021
Listen in 01:59 mins | Read in 33:00 mins
EN
HI

Welspun Specialty Solutions Limited (Formerly Known As Remi Metals Gujarat Ltd. Vs. Oil and Natural Gas Corporation Ltd.

  Supreme Court Of India Civil Appeal /2826- 2827/2016
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Description

Legal Notes

Add a Note....