consumer protection, real estate delay, compensation, RERA
0  24 Aug, 2020
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Wg. Cdr. Arifur Rahman Khan and Aleya Sultana and Ors. Vs. Dlf Southern Homes Pvt Ltd. (Now Known As Begur Omr Homes Pvt. Ltd.) and Ors.

  Supreme Court Of India Civil Appeal /6239/2019
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