Bail petitioner namely Yashpal, who is in judicial lockup,has approached this Court by way of present petition under Section 439 Cr PC, praying herein for grant of regular bail, in ... connection with Crime No. 57/2016 dated 31.12.2016, under Sections 8, 20, 25 and 29 of the Narcotic Drugs & Psychotropic Substances Act, registered by Narcotics Control Bureau, Sub Zonal Unit, Mandi, Himachal Pradesh.