criminal law, evidence law
0  13 Feb, 2020
Listen in mins | Read in mins
EN
HI

Zafar Iqbal Vs. State of J&K

  Jammu & Kashmir High Court Bail App No. 170/2019
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Description

Legal Notes

Add a Note....