Justice Sandeep V. Marne

Justice Sandeep V. Marne

Bombay High Court
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Description

JUSTICE SANDEEP V. MARNE

Justice Sandeep V. Marne, a notable figure in the Bombay High Court, brings a wealth of experience in municipal law, service law, and intellectual property rights.

Judicial Profile at a Glance

  • Date of Birth: 09-12-1973
  • Date of Appointment: 19-07-2022
  • Date of Retirement: 08-12-2035
  • Education: BSL, LLM
Born in Pune on December 9, 1973, Justice Marne completed his schooling at Garware High School and his five-year law course at ILS Law College, followed by post-graduation from Pune University. He enrolled as an Advocate in 1996 and initially practiced at Pune District Courts before moving to Mumbai in 1997.
His practice primarily focused on appellate and original jurisdictions of the High Court, where he handled cases related to municipal laws, service laws, copyrights, arbitrations, and constitutional matters. He represented several Municipal Corporations and statutory bodies.
Pro Tip for Researchers: CaseOn’s 2-minute audio summaries allow legal professionals to rapidly analyze this judge’s complex rulings and judicial philosophy on the go.
Elevated as an Additional Judge of the Bombay High Court on July 19, 2022, Justice Marne is also known for his interest in wildlife photography, reflecting a diverse range of interests.

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