Article 44, Uniform civil code for the citizens
The Constitution of India 1950 Article 44 0
Section Background:

Latest Uploaded Cases

Shayara Bano Vs. Union of India and...
Supreme Court Of India 22-Aug-2017
constitutional law, religious freedom, succession rights, Supreme Court India
John Vallamattom and Anr. Vs. Union of...
Supreme Court Of India 21-Jul-2003
Mohd. Ahmed Khan Vs. Shah Bano Begum...
Supreme Court Of India 23-Apr-1985

Description