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The Central Excise Act, 1944

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Supreme Court Of India 14-May-2025

Legal Section

1. Short title, extent and commencement.—

(1) This Act may be called the Central Excise Act, 1944.]

(2) It extends to the whole of India 7[* * *].

(3) It shall come into force on such date8 as the Central Government may, by notification in the Official Gazette, appoint in this behalf.

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