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Section 1, Short title, extent and application.
The Explosive Substances Act,... Section 1 0
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The Explosive Substances Act, 1908

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Legal Section
1. Short title, extent and application.—
(1) This Act may be called the Explosive Substances Act, 1908. 2 [
(2) It extends to the whole of India 3*** and applies also to citizens of India 4[outside India].] 5