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The National Green Tribunal Act, 2010

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auroville foundation, administrative dispute, statutory interpretation, public law

Supreme Court Of India 17-Mar-2025

Legal Section

1. Short title and commencement.—

(1) This Act may be called the National Green Tribunal Act, 2010.

(2) It shall come into force on such date1 as the Central Government may, by notification in the Official Gazette, appoint.

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