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The Protection Of Children From Sexual Offences Act, 2012

Latest Uploaded Cases

criminal law, appeal

Appellant (Org. Accused) Vs. The State of...

Bombay High Court 09-Feb-2026

criminal law, procedure

Sheikh Rahman Yakub Sheikh Vs. The State...

Bombay High Court 09-Feb-2026

criminal law, procedure

Ranjan Deka Vs. The State Of Assam...

Gauhati High Court 30-Jan-2026

Dharmendra Kumar Vs. The State Govt. Of...

Delhi High Court 05-Jan-2026

Pankaj Vs. State Of Nct Of Delhi

Delhi High Court 12-Jan-0206

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