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The Indian Penal Code, 1860

Latest Uploaded Cases

criminal law, procedure

Rajesh Hazra @ Bapi Vs. The State...

Calcutta High Court 04-Feb-2026

criminal law, Kerala case, conviction review, Supreme Court

James Martin Vs. State of Kerala

Supreme Court Of India 16-Dec-2003

criminal law, Punjab case, conviction appeal, Supreme Court India

Satvir Singh and Ors. Vs. State of...

Supreme Court Of India 27-Sep-2001

Maina Singh Vs. State of Rajasthan

Supreme Court Of India 17-Mar-1976

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