Section 104, When such right extends to causing any harm other than death
The Indian Penal Code,... Section 104 0
Section Background:

Playlists in this Section

Latest Uploaded Cases

criminal law, Kerala case, conviction review, Supreme Court
James Martin Vs. State of Kerala
Supreme Court Of India 16-Dec-2003
criminal law, Punjab case, conviction appeal, Supreme Court India
Satvir Singh and Ors. Vs. State of...
Supreme Court Of India 27-Sep-2001
Maina Singh Vs. State of Rajasthan
Supreme Court Of India 17-Mar-1976

Description

Advance Search Tool

💡 How to Get the Best Legal Answers:

1. Keep it simple: Frame your question in plain language.

2. Add scope: Tag @ a court, judge, year, or act section for accurate results.

3. Attach files: Upload a PDF only if you are using a private document.

🌍 Ask in your language: English • Hindi • Assamese • Bangla • Gujarati • Kannada • Malayalam • Marathi • Odia • Punjabi • Tamil • Telugu • Urdu

Add research context Type to filter