11. Duty of persons in charge of management of the textile undertakings to deliver all assets,
etc.—On the vesting of a textile undertaking in the National Textile Corporation, all persons in charge of
the management of a textile undertaking immediately before such vesting shall be bound to deliver to the
National Textile Corporation, all assets, books of account, registers or other documents in their custody
relating to the textile undertaking.
CHAPTER V
PROVISIONS RELATING TO EMPLOYEES OF THE TEXTILE UNDERTAKINGS