Section 110, Burden of proof as to ownership
The Indian Evidence Act,... Section 110 0
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Constitutional Law

The Indian Evidence Act, 1872

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Description

Legal Section
110. Burden of proof as to ownership.–
–When the question is whether any person is owner of anything of which he is shown to be in possession, the burden of proving that he is not the owner is on the person who affirms that he is not the owner.

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