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Section 11A, Crediting sums realised by way of penalties in Consolidated Fund of India.
The Foreign Trade (Development... Section 11A 0
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The Foreign Trade (Development and Regulation) Act, 1992

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[11A. Crediting sums realised by way of penalties in Consolidated Fund of India.—All sums realised by way of penalties under this Act shall be credited to the Consolidated Fund of India.