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The Protection Of Children From Sexual Offences Act, 2012

Latest Uploaded Cases

criminal law, appeal

Appellant (Org. Accused) Vs. The State of...

Bombay High Court 09-Feb-2026

Sh. Surender Kumar Vs. State Nct Of...

Delhi High Court 12-Jan-2026

Ashish S/o Gangadhar Vs. State of Maharashtra

Bombay High Court 09-Jan-2026

Amitkumar s/o Satyanarayan Kushwah Vs. State of...

Bombay High Court 05-Jan-2026

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