Section 15, Penalty for contravention of provisions of Act, rules, orders and directions
The Environment (Protection) Act, 1986 Section 15 0
Section Background:

Playlists in this Section

Latest Uploaded Cases

Article 21, JSPCB, Public Interest Litigation Jharkhand, M. S. Sonak,...
Jharkhand Human Rights Conference-Jhrc Vs. The State...
Jharkhand High Court 26-Feb-2026
PSU service law, disciplinary action, IOCL
M/S Indian Oil Corporation Limited Vs. V....
Supreme Court Of India 14-Mar-2023

Description