Section 16, Jurisdiction, powers and authority of a Joint Administrative Tribunal.
The Administrative Tribunals Act,... Section 16 0
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The Agricultural And Processed Food Products Export Development authority Act, 1985

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16. Jurisdiction, powers and authority of a Joint Administrative Tribunal.—
A Joint Administrative Tribunal for two or more States shall exercise all the jurisdiction, powers and authority exercisable by the Administrative Tribunals for such States.

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