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The Indian Penal Code, 1860

Latest Uploaded Cases

Section 197 CrPC, Public Servant Prosecution, Sanction, Medical Officer, False...

Dr. Rajesh Kumar Verma Vs. Manish

Punjab & Haryana High Court 14-Aug-2026

Orissa High Court, Pradipta Kishore Sarangi, State of Orissa, CRA...

Pradipta Kishore Sarangi Vs. State of Orissa

Orissa High Court 16-Apr-2026

Supreme Court; CBI; Baljeet Singh; Bribery; Prevention of Corruption Act;...

Central Bureau of Investigation Vs. Baljeet Singh

Supreme Court Of India 10-Mar-2026

criminal law, investigation

Manoj Kumar Vs. C.B.I.

Delhi High Court 02-Feb-2026

criminal law, procedure

Surjeet Singh Choudhary Vs. State

Delhi High Court 02-Feb-2026

Dowry death, Acquittal, Criminal appeal, Madhya Pradesh High Court, IPC...

State Of Madhya Pradesh Vs. Lal Singh...

Madhya Pradesh High Court 12-Jan-2026

K.V. Prakash Babu Vs. State of Karnataka

Supreme Court Of India 22-Nov-2016

CBI case, corruption law, Supreme Court

State of Karnataka Through Cbi Vs. C....

Supreme Court Of India 07-Oct-2005

Ganga Kumar Srivastava Vs. The State of...

Supreme Court Of India 20-Jul-2005

criminal law, Rajasthan case, conviction review, Supreme Court

State of Rajasthan Vs. Shambhoogiri

Supreme Court Of India 12-Oct-2004

property dispute, civil litigation, ownership rights, Supreme Court India

Babu S/O Raveendran Vs. Babu S/O Bahuleyan...

Supreme Court Of India 11-Aug-2003

P.V. Narasimha Rao; bribery case; parliamentary immunity; public servant; Prevention...

P.V. Narasimha Rao Vs. State(Cbi/Spe)

Supreme Court Of India 17-Apr-1998

Section 161, Repealed