Section 19, Publication of declaration and summary of Rehabilitation and Resettlement
The Right To Fair... Section 19 0
Section Background:

Latest Uploaded Cases

Land Acquisition, compensation enhancement, market value, G. Konduru village, GAIL...
Patapanchula Narasimha Rao vs. Special Deputy Collector...
Andhra Pradesh High Court 03-Mar-2026
administrative law, criminal law
Yakub Salebhai Contractor & Ors. Vs. State...
Bombay High Court 17-Feb-2026

Description