Section 194, Giving or fabricating false evidence with intent to procure conviction of capital offence.if innocent person be thereby convicted and executed

The Indian Penal Code,... Section 194 0

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The Indian Penal Code, 1860

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succession law, property dispute, civil litigation, Supreme Court

N.Natarajan Vs. B.K. Subba Rao

Supreme Court Of India 03-Dec-2002

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