19D. Annual statement, etc., to be furnished by newspapers.—It shall be the duty of the publisher
of every newspaper—
(a) to furnish to the Press Registrar an annual statement in respect of the newspaper at such time
and containing such of particulars referred to in sub-section
(2) of section19B as may be prescribed;
(b) to publish in the newspaper at such times and such of the particulars relating to the newspaper
referred to in sub-section
(2) of section 19B as may be specified in this behalf by the Press Registrar.