Playlists in this Section

The Prevention of Corruption Act, 1988

Latest Uploaded Cases

Corruption Act, bribe, trap case, acquittal, demand, acceptance, tainted money,...

Vijay Kumar Ahir Vs. State of Chhattisgarh

Chhattisgarh High Court 19-Mar-2026

Criminal Appeal, Illegal Gratification, Prevention of Corruption Act, Hostile Witness,...

Prithvilal Meena & Anr. Vs. State of...

Rajasthan High Court 09-Mar-2026

criminal law, evidence law

State Of Chhattisgarh Vs. Tobius Xaxa

Chhattisgarh High Court 16-Feb-2026

criminal law, investigation

Manoj Kumar Vs. C.B.I.

Delhi High Court 02-Feb-2026

criminal law, procedure

Surjeet Singh Choudhary Vs. State

Delhi High Court 02-Feb-2026

criminal law, investigation

Bhoop Singh Vs. State C.B.I.

Delhi High Court 29-Jan-2026

criminal law, evidence law

Jitendra Sahu vs. State of Chhattisgarh

Chhattisgarh High Court 20-Jan-2026

criminal law, procedure

Tej Narain Sharma Vs. State Of Delhi

Delhi High Court 08-Jan-2026

The State Of Karnataka Vs. Mr. Balaram...

Karnataka High Court 07-Jan-2026

STATE OF LOKAYUKTHA POLICE, DAVANAGERE Vs C...

Supreme Court Of India 19-May-2025

State Of Karnataka VS M/s Nagesh

Supreme Court Of India 16-Apr-2025

corruption case, vigilance investigation, criminal law

Soundarajan Vs. State Rep. By The Inspector...

Supreme Court Of India 17-Apr-2023

SECTION 20, Presumption where public servant accepts any undue advantage.