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The Indian Penal Code, 1860

Latest Uploaded Cases

criminal law, procedure

Smt. Pavithra Vs. State Of Karnataka

Karnataka High Court 21-Feb-2026

criminal law, Rajasthan case, conviction appeal, Supreme Court India

State of Rajasthan Vs. Teg Bahadur and...

Supreme Court Of India 29-Sep-2004

election law, constitutional governance, public office, Supreme Court India

R. Sai Bharathi Vs. J. Jayalalitha and...

Supreme Court Of India 24-Nov-2003

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