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The Indian Penal Code, 1860

Latest Uploaded Cases

Criminal Appeal, Murder, Uxoricide, IPC Section 302, IPC Section 304(II),...

Karuppaiah Vs. The Inspector of Police, Watrap...

Madras High Court 01-Sep-2026

Criminal Appeal, Madras High Court, Acquittal, Murder, Eyewitness Testimony, FIR...

Rajesh and others Vs. The State and...

Madras High Court 02-Jun-2026

Dilip Visumal Aswani, Bhavesh Tulsidas Aswani vs....

Bombay High Court 26-Feb-2026

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