Section 214, Proof of representative title a condition precedent to recovery through the Courts of debts from debtors of deceased persons.

The Indian Succession Act, 1925 Section 214 0

Section Background:

Playlists in this Section

The Indian Succession Act, 1925

Latest Uploaded Cases

Kirpal Singh Vs. Narinder Singh

Punjab & Haryana High Court 13-Feb-2026