22. Extent.—
4[This Act extends to the whole of India 5***.]
23.[Commencement of Act.] Rep. by the Repealing Act, 1870 (14 of 1870), s. 1 and Schedule, Pt. II.
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1. Subs. by the A.O. 1937, for certain words.
2. Ins. by Act 11 of 1915, s. 2 and Sch. I.
3. Added by Act 26 of 1960, s. 10 (w.e.f. 1-10-1960).
4. Ins. by Act 55 of 1955, s. 19.Original s. 22rep. by Act 10 of 1890, s. 7. (w.e.f. 1-7-1956).
5. The words “except the State of Jammu and Kashmir” omitted by Act 16 of 1965, s. 4 (w.e.f. 1-11-1965).
16