Section 230, Power to compromise or make arrangements with creditors and members.
The Companies Act, 2013 Section 230 0
Section Background:

Playlists in this Section

Latest Uploaded Cases

stamp duty, revenue law
Schaeffler India Limited vs. Chief Controlling Revenue...
Bombay High Court 20-Jan-2026
central excise, recovery proceedings, government dues
Industrial Development Bank of India (Through Stressed...
Supreme Court Of India 18-Aug-2023

Description