Section 247, Fraudulently or dishonestly diminishing weight or altering composition of Indian coin
The Indian Penal Code,... Section 247 0
Section Background:

Playlists in this Section

Latest Uploaded Cases

National Insurance Company, Neeta & Ors, MAC.APP. 301/2017, Motor Vehicle...
National Insurance Company Vs. Neeta & Ors
Delhi High Court 10-Mar-2026

Description