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The Indian Penal Code, 1860

Latest Uploaded Cases

High Court of Orissa, Criminal Appeal, Acquittal, IPC Section 427,...

Nandakishore alias Nandakishore Parida Vs. Rajkishore Parida...

Orissa High Court 25-Aug-2026

criminal law, conspiracy, organized crime

Ranjitsing Brahmajeetsing Sharma Vs. State of Maharashtra...

Supreme Court Of India 07-Apr-2005

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