Section 29A, Person not eligible to be resolution applicant.

The Insolvency and Bankruptcy... Section 29A 0

Section Background:

Playlists in this Section

The Insolvency and Bankruptcy Code, 2016

Latest Uploaded Cases

EVA AGRO FEEDS PRIVATE LIMITED Vs. PUNJAB...

Supreme Court Of India 06-Sep-2023

property dispute, civil litigation, ownership

M. K. Rajagopalan Vs. Dr. Periasamy Palani...

Supreme Court Of India 03-May-2023

State Bank of India & Ors Vs....

Supreme Court Of India 27-Mar-2023

insolvency bankruptcy code, constitutional validity, corporate insolvency, economic legislation

Swiss Ribbons Pvt. Ltd. & Anr. Vs....

Supreme Court Of India 25-Jan-2019

Description