Section 301, Culpable homicide by causing death of person other than person whose death was intended
The Indian Penal Code,... Section 301 0
Section Background:

Playlists in this Section

Latest Uploaded Cases

Orissa High Court, JCRLA 31/2010, Mana Munda, Sambari Munda, culpable...
Mana Munda Vs. State of Orissa
Orissa High Court 08-Sep-2026
double murder, circumstantial evidence, acquittal, Gujarat High Court, criminal appeal,...
Baldevbhai Budhaji Dhulaji Chauhan (Thakor) Vs. State...
Gujarat High Court 10-Apr-2026
Criminal Appeal; Section 302 IPC; Section 304 Part II IPC;...
Ravi Valmik Versus The State Of Madhya...
Madhya Pradesh High Court 10-Feb-2026
Ram Singh case, criminal law, State of UP
Ram Singh Vs. The State of U.P.
Supreme Court Of India 21-Feb-2024
property dispute, civil litigation, contract law, Supreme Court
Mansab Ali Vs. Irsan and Anr.
Supreme Court Of India 13-Dec-2002
criminal law, Orissa case, conviction review, Supreme Court India
Kalpana Mazumdar Vs. State of Orissa
Supreme Court Of India 30-Jul-2002
criminal law, Uttar Pradesh case, evidence law, Supreme Court
State of U.P. Vs. Babu Ram
Supreme Court Of India 11-Apr-2000

Description

Advance Search Tool

💡 How to Get the Best Legal Answers:

1. Keep it simple: Frame your question in plain language.

2. Add scope: Tag @ a court, judge, year, or act section for accurate results.

3. Attach files: Upload a PDF only if you are using a private document.

🌍 Ask in your language: English • Hindi • Assamese • Bangla • Gujarati • Kannada • Malayalam • Marathi • Odia • Punjabi • Tamil • Telugu • Urdu


💡 New Advocate? Don’t worry! Working without senior support today? Turn on Client Advisory to get instant legal strategies, practical angles, and precedent-backed options for your client.

Add research context Type to filter