Section 302, Punishment for murder

The Indian Penal Code,... Section 302 2

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The Indian Penal Code, 1860

Latest Uploaded Cases

Criminal appeal, acquittal, reasonable doubt, Patna High Court, witness credibility,...

Pannalal Ram Vs. The State of Bihar

Patna High Court 10-Aug-2026

Chhattisgarh High Court, Criminal Appeal, Murder, IPC Section 302, Circumstantial...

Pappu Lahare Vs. State of Chhattisgarh

Allahabad High Court 07-Aug-2026

Criminal Appeal, Gujarat High Court, Acquittal, Evidence, Dying Declaration, Reasonable...

State Of Gujarat Vs. Shankarbhai Rupsingbhai Dhanuk

Gujarat High Court 07-Aug-2026

Criminal appeal, acquittal, circumstantial evidence, last seen theory, stolen jewels,...

Thangeswari Vs. The Inspector of Police, Thalavaipuram...

Madras High Court 07-Aug-2026

Sitaram Sidar, State of Chhattisgarh, CRA 459 of 2022, Chhattisgarh...

Sitaram Sidar Vs. State of Chhattisgarh

Chhattisgarh High Court 06-Aug-2026

Murder conviction, Chhattisgarh High Court, Circumstantial evidence, Section 106 Evidence...

Prem Singh Meshram Vs. State of Chhattisgarh

Chhattisgarh High Court 06-Aug-2026

Dying declaration, Section 302 IPC, Burn injuries, Khagen Rajwar, Sarita...

Khagen Rajwar Vs. The State Jharkhand

Jharkhand High Court 06-Aug-2026

Criminal Appeal; Murder; IPC 302; FIR Delay; Witness Contradiction; Circumstantial...

Lalu Ram @ Laloo Ram Vs. State...

Jharkhand High Court 06-Aug-2026

Meghalaya High Court, Criminal Appeal, Murder Conviction, Circumstantial Evidence, Extra-Judicial...

Smti. Jenorin D. Sangma Vs. State of...

Meghalaya High Court 04-Aug-2026

criminal appeal; POCSO Act; circumstantial evidence; extra-judicial confession; last seen...

Sk. Rafijul @ Tutul; Ukil Ali @...

Calcutta High Court 04-Aug-2026

Salary during custody, Acquittal, No work no pay, Bihar Service...

Ram Lakhan Prasad Singh Vs. The State...

Patna High Court 03-Aug-2026

Criminal Appeal, Murder, Section 302 IPC, Eye Witness, Bombay High...

Ramnayan Ramsumer Vishwakarma Vs. The State of...

Bombay High Court 28-Jul-2026