Section 307, Attempt to murder.Attempts by life-convicts
The Indian Penal Code,... Section 307 0
Section Background:

Playlists in this Section

Latest Uploaded Cases

Jharkhand High Court, Criminal Appeal, Criminal Revision, IPC 304 Part-II,...
Subhash Singh (deceased) through Lrs and Kedar...
Jharkhand High Court 14-Aug-2026
Bail Cancellation; Uttarakhand High Court; Judicial Error; Supreme Court Order;...
Chandra Shekhar. Vs. State of Uttarakhand and...
Uttarakhand High Court 12-Aug-2026
Dying declaration, Section 302 IPC, Burn injuries, Khagen Rajwar, Sarita...
Khagen Rajwar Vs. The State Jharkhand
Jharkhand High Court 06-Aug-2026
Section 498A IPC, live-in relationships, domestic violence, purposive interpretation, intent...
Dr. Lokesh B.h. & Ors. Vs. State...
Supreme Court Of India 03-Aug-2026
Life imprisonment; Remission; Article 72; Article 32; Judicial review; Clemency...
Sarabjit Singh, Gurdev Singh @ Baldev Singh,...
Supreme Court Of India 29-Jul-2026
Jharkhand High Court, First Appeal, divorce, cruelty, adultery, Family Court,...
Dhananjay Kumar Pandey Vs. Vidyawati Devi
Jharkhand High Court 23-Jul-2026
dowry death; Section 498A IPC; Section 304B IPC; dying declaration;...
Smt. Sukhamati Debbarma & Anr. Vs. The...
Tripura High Court 15-Jul-2026
Jharkhand High Court, Cr Appeal, murder, conspiracy, PLFI, acquittal, Paulus...
Paulus Surin & Jetha Kachhap Vs. The...
Jharkhand High Court 01-Jul-2026
Criminal Appeal, IPC 323/34, Voluntarily Causing Hurt, Land Dispute, Patna...
Binod Kumar and others Vs. The State...
Patna High Court 01-Jul-2026
Criminal Appeal; Bombay High Court; Murder; Dying Declaration; IPC Section...
Smt. Meenabai Lobaji Gaikwad Vs. State of...
Bombay High Court 23-Jun-2026
Article 311(2)(b), police dismissal, NDPS Act, natural justice, departmental inquiry,...
Rahul Verma Vs. State of Himachal Pradesh...
Himachal Pradesh High Court 18-Jun-2026
Chhattisgarh High Court, CRA No. 204 of 2005, Section 307...
Guru Prasad Vs. State of Chhattisgarh Through...
Chhattisgarh High Court 15-Jun-2026

Description

Advance Search Tool

💡 How to Get the Best Legal Answers:

1. Keep it simple: Frame your question in plain language.

2. Add scope: Tag @ a court, judge, year, or act section for accurate results.

3. Attach files: Upload a PDF only if you are using a private document.

🌍 Ask in your language: English • Hindi • Assamese • Bangla • Gujarati • Kannada • Malayalam • Marathi • Odia • Punjabi • Tamil • Telugu • Urdu

Add research context Type to filter