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The Indian Penal Code, 1860

Latest Uploaded Cases

Criminal Appeal; Madhya Pradesh High Court; Section 302 IPC; Dying...

Kaleem Vs. The State Of Madhya Pradesh

Madhya Pradesh High Court 25-Feb-2026

criminal law, West Bengal case, constitutional rights, Supreme Court

Satyajit Banerjee and Ors Vs. State of...

Supreme Court Of India 23-Nov-2004

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