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The Indian Penal Code, 1860

Latest Uploaded Cases

Abetment to suicide; Section 306 IPC; Section 107 IPC; discharge;...

Vinod Shivakumar Vs. The State Of Maharashtra

Supreme Court Of India 14-Aug-2026

Medical negligence, Orchidectomy, Consent form, Forgery, Medical Board, Criminal proceedings,...

Dr. S. Balagopal Vs. State Of Tamil...

Supreme Court Of India 06-Apr-2026

Sanya Bhasin Vs. The State (Nct Of...

Delhi High Court 06-Jan-2026

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