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The Indian Penal Code, 1860

Latest Uploaded Cases

Murder; Culpable Homicide; Interested Witness; Defective Investigation; IPC Section 302;...

Vijay Kumar @ Neetu Vs. State of...

Punjab & Haryana High Court 29-May-2026

Criminal appeal, Attempt to murder, Section 307 IPC, Voluntarily causing...

Santram S/o Ramu Satnami & Ors. Vs....

Chhattisgarh High Court 27-Mar-2026

Abuzar Ahmed Vs. The State Of Karnataka

Karnataka High Court 08-Jan-2026

H. K. Halesh Vs. State Of Karnataka

Karnataka High Court 07-Jan-2026

criminal law case, Uttar Pradesh, evidence

Ramesh Chandra Vaishya Vs. The State of...

Supreme Court Of India 19-May-2023

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