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The Indian Penal Code, 1860

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498A IPC; Matrimonial Dispute; Quashing Criminal Proceedings; High Court Calcutta;...

Soumendra Prasad Bhattacharya & Ors. Versus The...

Calcutta High Court 17-Jun-2026

criminal trespass; theft; eucalyptus trees; property dispute; quash petition; Madras...

K.Muthuvilaponnambalam and another Vs. The State of...

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