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The National Green Tribunal Act, 2010

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PSU service law, disciplinary action, IOCL

M/S Indian Oil Corporation Limited Vs. V....

Supreme Court Of India 14-Mar-2023

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Legal Section

33. Act to have overriding effect.—

The provisions of this Act, shall have effect notwithstanding anything inconsistent contained in any other law for the time being in force or in any instrument having effect by virtue of any law other than this Act.

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