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The Indian Penal Code, 1860

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Section 197 CrPC, Public Servant Prosecution, Sanction, Medical Officer, False...

Punjab & Haryana High Court 14-Aug-2026

Criminal Revision; Grievous Hurt; Simple Hurt; Attempt to Murder; Charges;...

Punjab & Haryana High Court 29-May-2026

Ram Prakash Chadha case, criminal law, UP

Supreme Court Of India 15-Jul-2024

criminal law, MP case, conviction appeal, Supreme Court India

Supreme Court Of India 16-Nov-2004

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