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The Indian Penal Code, 1860

Latest Uploaded Cases

criminal appeal, POCSO Act, age determination, rape conviction, DNA evidence,...

Ayyaz Mohammad Versus The State Of Madhya...

Madhya Pradesh High Court 27-Jan-2026

Ram Prakash Chadha case, criminal law, UP

Ram Prakash Chadha Vs. The State of...

Supreme Court Of India 15-Jul-2024

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