Section 35, Presumption of culpable mental state.
The Narcotic Drugs and Psychotropic... Section 35 0
Section Background:

Latest Uploaded Cases

criminal law, evidence law
Ram Chander vs. State of H.P.
Himachal Pradesh High Court 23-Jan-2026
criminal law, procedure
Sunil Kumar vs. State of Himachal Pradesh
Himachal Pradesh High Court 23-Jan-2026
criminal law, procedure
Ajay Kumar vs. State of Himachal Pradesh
Himachal Pradesh High Court 23-Jan-2026

Description