Section 35, Relevancy of entry in public record made in performance of duty
The Indian Evidence Act,... Section 35 0
Section Background:

Latest Uploaded Cases

Smt. Injoriya and Another vs. Shivkumar and...
Chhattisgarh High Court 27-Feb-2026
criminal law, procedure
Sidheswar Pradhan Vs. State Of Odisha &...
Orissa High Court 28-Jan-2026
Sikkim High Court, Civil Appellate Jurisdiction, R.S.A. No. 04 of...
Shri Ongdi Sherpa Vs. Shri Nim Temba...
Sikkim High Court 25-Sep-2025
family law case, matrimonial dispute, civil law
Sirajudheen Vs. Zeenath & Ors
Supreme Court Of India 27-Feb-2023
property dispute, civil litigation, ownership rights, Supreme Court India
Sushil Kumar Vs. Rakesh Kumar
Supreme Court Of India 16-Oct-2003

Description

Legal Section

Advance Search Tool

💡 How to Get the Best Legal Answers:

1. Keep it simple: Frame your question in plain language.

2. Add scope: Tag @ a court, judge, year, or act section for accurate results.

3. Attach files: Upload a PDF only if you are using a private document.

🌍 Ask in your language: English • Hindi • Assamese • Bangla • Gujarati • Kannada • Malayalam • Marathi • Odia • Punjabi • Tamil • Telugu • Urdu


💡 New Advocate? Don’t worry! Working without senior support today? Turn on Client Advisory to get instant legal strategies, practical angles, and precedent-backed options for your client.

Add research context Type to filter