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The Indian Penal Code, 1860

Latest Uploaded Cases

Criminal Revision, Discharge Application, Murder, Rioting, Conspiracy, Medical Evidence, Prima...

Palash Guin And Others Vs. State Of...

Calcutta High Court 03-Sep-2026

criminal law, procedure

SMT. PAVITHRA vs. THE STATE OF KARNATAKA...

Karnataka High Court 20-Jan-2026

Dharmendra Kumar Vs. The State Govt. Of...

Delhi High Court 05-Jan-2026

Sikkim High Court, criminal jurisdiction, quashing FIR, compromise deed, BNSS...

Devendra Sharma And Another Vs. State Of...

Sikkim High Court 04-Sep-2025

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